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CONTEMPT OF COURT - U'khand HC Issues Showcause Notice for Contempt to CAT Chairman in Sanjiv Chaturvedi Case - (25 Feb 2019)

CONTEMPT OF COURT

Uttarakhand High Court has issued a notice to chairman of Central Administrative Tribunal to showcause why contempt proceedings be not initiated against him for disobeying two of high court's order passed on petitions moved by whistleblower IFS officer Sanjiv Chaturvedi.

Tags : UTTARAKHAND HIGH COURT   SANJIV CHATURVEDI CASE  

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