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CIVIL - Bombay HC Restrains Vijaypat Singhania from Publishing Autobiography Till March 13 - (25 Feb 2019)

CIVIL

Bombay High Court has restrained Vijaypat Singhania, Raymond Limited's former chairman and managing director, from publishing his autobiography "The Incomplete Man" till March 13.

Tags : BOMBAY HIGH COURT   VIJAYPAT SINGHANIA   RAYMOND LIMITED  

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