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CRIMINAL - Madras HC Takes Notice of 1.7 Lakh Cases Not Taken on File, Issues Directions - (25 Feb 2019)

CRIMINAL

Madras High Court has issued a slew of directions to Magistrates and Police after it took notice of act of Magistrates in not taking 1,72,602 cases on file despite chargesheets having been filed within the stipulated time.

Tags : MADRAS HIGH COURT   1.7 LAKH CASES NOT TAKEN ON FILE  

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