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CRIMINAL - Orissa HC Rejects Bail Plea Of 'Good News India' Chairman Accused of Sexually Abusing Children - (25 Feb 2019)

CRIMINAL

Orissa High Court has rejected bail applications filed by Dr. Fayaz Rahman, Founder and Chairman Good News India, and Udit Kumar Lima, Asst. Project Director of the Good News India Dream Centre, who are accused of sexually abusing the children of the centre in Odisha.

Tags : ORISSA HIGH COURT   GOOD NEWS INDIA  

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