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CIVIL - Karnataka HC Asks Son to Vacate Parent's House for Manhandling Parents - (25 Feb 2019)

CIVIL

Karnataka High Court has directed a man to vacate his parent's house, taking serious note of the fact that he had manhandled them and observed that our society is a traditional society, and its core value is to provide care for elderly and to treat them with respect.

Tags : KARNATAKA HIGH COURT   VACATE PARENT'S HOUSE FOR MANHANDLING PARENTS  

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