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CIVIL - Delhi HC Asks BCI to Frame Guidelines to Regulate Lawyers' Fee - (25 Feb 2019)

CIVIL

Delhi High Court has directed BCI to consider framing guidelines/rules prescribing manner of charging professional fees by lawyers after it noticed that Bar Council of India Rules do not lay down any guidelines for charging of fee by lawyers.

Tags : DELHI HIGH COURT   REGULATE LAWYERS' FEE  

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