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Rahul Asks Chhattisgarh CM to File Review Petition Against SC Order on Eviction of Tribals - (24 Feb 2019)

The Congress president has said that 'Jal, Jangal and Zameen' is integral to the Right to Life guarantee for forest dwellers. Against this Right, evicting a people based on rejected claims of forest rights without a proper review and appeal violates due process of law.

Tags : SC  

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