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CIVIL - Ensure Safety and Protection of Kashmiris and Other Minorities: SC Over Pulwama Attack - (22 Feb 2019)

CIVIL

Supreme Court has directed nodal officers to take necessary steps to prevent acts of violence, discrimination and other coercive acts against Kashmiris and other minorities in wake of February 14 Pulwama terror attack.

Tags : SUPREME COURT   PULWAMA ATTACK  

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