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SERVICE - SC/ST Candidates Applying for High Court Jobs Not Exempted from Paying Examination Fee: Calcutta HC - (22 Feb 2019)

SERVICE

Calcutta High Court has held that imposing examination fee on Scheduled Caste Schedule Tribe applicants to Group D Posts in the High Court is not illegal.

Tags : CALCUTTA HIGH COURT   SC/ST CANDIDATES APPLYING FOR HIGH COURT JOBS  

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