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CIVIL - Bombay HC Raps Anil Ambani Firms for 'Attempt to Mislead' - (22 Feb 2019)

CIVIL

Bombay High Court has described arguments of Reliance group companies regarding alleging misconduct on part of Edelweiss group companies in sale of pledged shares and seeking compensation for same, as attempt to mislead.

Tags : BOMBAY HIGH COURT   ANIL AMBANI FIRM   RELIANCE GROUP COMPANIES   EDELWEISS GROUP  

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