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EDUCATION - SC Gives Relief to Medical Student Who Lost an Academic Year Due to Cancellation of Admissions - (22 Feb 2019)

EDUCATION

Supreme Court has given relief to medical student who lost an academic year due to cancellation of admissions by Kannur Medical College and observed that a student who has been deprived of a valuable year in pursuing her studies, cannot be left in the lurch.

Tags : SUPREME COURT   KANNUR COLLEGE  

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