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Madras HC Upholds Right of Government to Keep a Check on Spending of Public Money by Panchayats - (30 Nov 2015)

Madras HC while expressing concern over complaints of misappropriation of huge amounts of panchayat funds by their office-bearers by misusing autonomy granted to elected local bodies, has upheld right of government and district administration to keep a check on spending of public money.

Tags : MADRAS HC   PANCHAYATS  

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