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Delhi Court Adjourns Hearing to March 7 in Sunanda Pushkar Death Case Against Shashi Tharoor - (21 Feb 2019)

Tharoor, a former Union minister and Pushkar's husband, has been charged under sections 498-A (husband or his relative subjecting a woman to cruelty) and 306 of the IPC, but has not been arrested in the case.

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