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CIVIL - Delhi HC Tells CBSE, DU to Help Transgender Student Seeking Changes - (21 Feb 2019)

CIVIL

Delhi High Court has directed Central Board of Secondary Education and Delhi University to work out a way to help a transgender student who is seeking change of name and gender, from male to female, in education records.

Tags : DELHI HIGH COURT   DELHI UNIVERSITY   TRANSGENDER STUDENT SEEKING NAME CHANGE  

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