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CRIMINAL - Delhi HC Asks Delhi Government to Review OP Chautala's Plea for Release from Jail - (21 Feb 2019)

CRIMINAL

Delhi High Court has directed Delhi Government to consider former Haryana Chief Minister OP Chautala's plea seeking his release from Tihar Central Jail under the special remission granted to males above 60 years.

Tags : SUPREME COURT   OP CHAUTALA  

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