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Saradha Scam: SC Judge Recuses Himself from CBI Plea on ‘Obstruction’ by West Bengal Govt - (20 Feb 2019)

A three-judge bench comprising Chief Justice Ranjan Gogoi and Justices Rao and Sanjiv Khanna adjourned the hearing on pleas of the CBI, saying that one of the judges was not inclined to be part of the bench to hear the matter.

Tags : SC  

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