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CIVIL - No one is Allowed to Stop Vehicles or Force Anyone to Close Down Shops During Hartal: Kerala HC - (20 Feb 2019)

CIVIL

Kerala High court has made it clear that nobody has a right to prevent other citizens from exercising their fundamental rights to carry on business or trade in anywhere in India and also to move freely in the name of Hartal.

Tags : KERALA HIGH COURT   HARTAL  

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