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CRIMINAL - "Don't Precipitate Trial in Telephone Exchange Case": Madras HC to CBI - (20 Feb 2019)

CRIMINAL

Madras High Court has orally directed CBI not to "precipitate" till further orders, the trial in a special court in the alleged illegal telephone exchange case in which former communications minister Dayanidhi Maran and his brother Kalanithi Maran are the prime accused.

Tags : MADRAS HIGH COURT   TELEPHONE EXCHANGE CASE  

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