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CIVIL - Supreme Court Refuses to Give Relief to Sikh Cyclist on Helmet - (20 Feb 2019)

CIVIL

Supreme Court has refused to pass blanket orders to exempt a turbaned Sikh from mandatory wearing of safety helmet in a cycling event and turned down the plea to adjudicate whether wearing turban is an essential part of the religion.

Tags : SUPREME COURT   SIKH CYCLIST   HELMET  

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