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CIVIL - Send Adichanallur Samples for Carbon Dating to US: Madras HC - (20 Feb 2019)

CIVIL

Madras High Court has asked Archaeological Survey of India (ASI) to send two sets of samples taken in 2003 from the Adichanallur archaeological site for carbon dating to labs in the USA and to Kalina Campus, University of Mumbai so that exact period of the ancient site could be ascertained.

Tags : MADRAS HIGH COURT   ADICHANALLUR SAMPLES  

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