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CIVIL - Madras HC Seeks Number of Religious Places Using Cone Speakers - (20 Feb 2019)

CIVIL

Madras High Court has sought a report from Director General of Police (DGP) regarding number of religious places violating norms on usage of cone-shaped speakers in state and observed that places of worship should not cause disturbance to public.

Tags : MADRAS HIGH COURT   RELIGIOUS PLACES USING CONE SPEAKERS  

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