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CIVIL - Patna HC Orders Former Chief Ministers to Vacate Lifetime Bungalows - (20 Feb 2019)

CIVIL

Patna High Court has ordered former chief ministers of state to vacate government bungalows assigned to them and termed the occupation as unconstitutional and waste of public money.

Tags : PATNA HIGH COURT   FORMER CHIEF MINISTERS TO VACATE LIFETIME BUNGALOWS  

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