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FERA - Supreme Court Stays FERA Case Against TTV Dhinakaran - (20 Feb 2019)

FERA

Supreme Court has stayed proceedings of a Chennai court relating to the 1996 Foreign Exchange Regulation Act (FERA) case lodged against AMMK leader TTV Dhinakaran.

Tags : GUJARAT HIGH COURT   FERA   TTV DHINAKARAN  

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