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Kulbhushan Jadhav Case LIVE: India Sponsored 2014 Peshawar School Attack, Pakistan Alleges at ICJ - (19 Feb 2019)

Kulbhushan Jadhav Case LIVE: It’s Pakistan’s turn to argue at the International Court of Justice where India had yesterday punched holes in Islamabad’s case against former Indian Navy officer Kulbhushan Jadhav, who Islamabad accused of spying for India.

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