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RIGHT TO INFORMATION - CIC Pulls Up RBI for Non-Disclosure of Demonetisation Records - (19 Feb 2019)

RIGHT TO INFORMATION

Central Information Commission has pulled up Reserve Bank of India for "perfunctory handling" of an RTI application seeking records of its board meetings, where the issue of demonetisation was deliberated, and issued a show-cause notice to its Central Public Information Officer.

Tags : CIC   RBI   DEMONETISATION  

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