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SERVICE - Madras HC Asks About Gap in Salaries of Government and Private Employees - (19 Feb 2019)

SERVICE

Madras High Court has asked Tamil Nadu Government why there is such a big gap in salaries of employees of government and private companies while hearing a petition relating to anomalies in pay and recent strike by government employees and teachers.

Tags : MADRAS HIGH COURT   GAP IN SALARIES OF GOVERNMENT AND PRIVATE EMPLOYEES  

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