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MEDIA AND COMMUNICATION - Delhi HC Pulls Up TRAI Asks to Explain Deadline Extension of New Tariff Plan - (19 Feb 2019)

MEDIA AND COMMUNICATION

Delhi High Court has asked the Telecom Regulatory Authority of India (TRAI) to file an affidavit within a week explaining the reasons for extending the implementation deadline of the new tariff plans to 31 March.

Tags : MADRAS HIGH COURT   TRAI   TARIFF PLAN  

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