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CRIMINAL - Calcutta HC Grants Interim Protection to MP Who has Joined BJP - (19 Feb 2019)

CRIMINAL

Calcutta High Court has given MP Soumitra Khan, who had recently joined the BJP after quitting Trinamool Congress, interim protection from arrest for four weeks in connection with cases of allegedly taking money on the promise of giving jobs.

Tags : CALCUTTA HIGH COURT   SOUMITRA KHAN  

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