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HC Asks Accused in Molestation Case to Plant 50 Trees, Grants Anticipatory Bail - (18 Feb 2019)

The high court noted that the man, through his counsel, voluntarily submitted that he will plant 25 'neem' trees and 25 'peepal' trees in the government school in east Delhi's Chander Nagar within two weeks.

Tags : COURT   HIGH COURT  

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