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Supreme Court Refuses to Allow Reopening of Vedanta's Sterlite Plant in Tuticorin - (18 Feb 2019)

Supreme Court has refused to allow the reopening of Vedanta's Sterlite plant in Tuticorin, setting aside the National Green Tribunal order, which had allowed the company to reopen the plant.

Tags : SUPREME COURT   VEDANTA'S STERLITE PLANT  

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