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SC Denies to Examine Urgently a Plea Seeking Answer as to, Can Muslims in Forces Sport Beard? - (26 Nov 2015)

SC has denied urgently examining of legal issue that whether Muslim personnel can assert sporting beard as a facet of their fundamental right to freedom of religion, and seeking equality with Sikhs, who are allowed to sport unshorn hair and turban.

Tags : SC   MUSLIMS   SPORT BEARD  

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