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National Centre for Financial Education (NCFE) - eLearning Management System and Content Development- (Reserve Bank of India) (14 Feb 2019)

MANU/RPRL/0041/2019

Banking

The National Centre for Financial Education (NCFE) was setup in 2013 with support from all the financial sector regulators i.e., RBI, SEBI, IRDAI and PFRDA for implementation of the National Strategy for Financial Education (NSFE). It functions under the aegis of the Technical Group on Financial Inclusion and Financial Literacy (TGFIFL) of the sub-committee of the FSDC (Financial Stability and Development Council). NCFE is now a section 8 (Not for Profit) Company, incorporated on September 05, 2018.

NCFE has invited proposals for NCFE eLearning Management System and Content Development, the details of the same can be found in the website of NCFE as under- https://www.ncfe.org.in/tenders

Tags : NCFE   ELEARNING   ESTABLISHMENT  

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