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NGT Slams TN Government for Fail­ing to Clean Water Bod­ies - (18 Feb 2019)

National Green Tribunal (NGT) has come down heavily on Tamil Nadu Government for failing to clean its water bodies, particularly Cooum and Adayar rivers, and Buckingham canal, despite repeated assurances.

Tags : NGT   WATER BOD­IES   COOUM AND ADAYAR RIVERS  

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