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Why Only 1 Egg Per Week and Not 5 in Midday Meal: Supreme Court Asks Bihar Government - (18 Feb 2019)

Supreme Court has asked Bihar Government why it has been providing just one boiled egg a week to school children under the midday meal scheme when it had ordered all governments in drought affected states to provide egg or milk five days a week.

Tags : SUPREME COURT   NID-DAY MEAL  

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