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Madras HC Grants Interim Stay on Proceedings Against Vadivelu - (26 Nov 2015)

Madras High Court has granted an interm stay on all further proceedings against comedy actor Vadivelu in a lower court in Namakkal regarding a speech he gave in the run up to South Indian Artistes Association polls and also exempted him from personal appearance.

Tags : MADRAS HIGH COURT   VADIVELU  

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