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Madras HC Recommends Installation of CCTV Cameras in Chambers of Higher Officials - (15 Feb 2019)

Madras High Court has recommended chief secretary of Tamil Nadu to install CCTV cameras in official chambers and office rooms of all higher officials in state to avoid allegations of sexual harassment complaints against them and to safeguard interest of woman employees.

Tags : MADRAS HIGH COURT   CCTV  

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