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Conduct Survey of Kolam Tribal Girls by Taking Help of TISS: Bombay HC - (15 Feb 2019)

Bombay High Court has expressed concern over alleged exploitation of over 400 Kolam tribal girls in Zari Zamni area of Yavatmal district and directed collector to conduct a survey of such survivors with help of Tata Institute of Social Sciences (TISS).

Tags : BOMBAY HIGH COURT   TISS  

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