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Delhi HC Restrains Aapki Apni Party from Publicly Displaying Torch Symbol - (15 Feb 2019)

Delhi High Court has restrained a newly formed political outfit, Aapki Apni Party from publicly displaying its symbol of a torch till next date of hearing, which Aam Aadmi Party (AAP) alleges is deceptively similar to its broom symbol.

Tags : SUPREME COURT   AAPKI APNI PARTY  

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