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Supreme Court Revives Enron-Dabhol Project Case - (15 Feb 2019)

Supreme Court has revived two decades old Enron-Dabhol power project agreement case and asked Maharashtra Government as to what action it took on Godbole committee report of 2001 finding several irregularities in the deal.

Tags : SUPREME COURT   ENRON-DABHOL PROJECT CASE  

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