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Madras HC Gives Permission for Tipu Sultan’s Birth Anniversary Celebrations in Vellore - (26 Nov 2015)

Madras HC has ordered Tamil Nadu police to give permission with conditions to an outfit to hold a public meeting in January regarding birth anniversary celebrations of 18th century Mysore ruler Tipu Sultan in Vellore district.

Tags : MADRAS HC   TIPU SULTAN’S BIRTH ANNIVERSARY  

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