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SC Grills Amrapali CMD for Homebuyers' Money in His Account, Warns Him of Jail - (15 Feb 2019)

The top court gave Sharma one last opportunity to return Rs 6.55 crore of homebuyers' money, which he had transferred to his daughter, by February 28 and sought explanation of Rs 94 crore shown in his bank account.

Tags : COURT  

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