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Gauhati HC Grants Anticipatory Bail to Dr. Hiren Gohain and Akhil Gogoi in Sedition Case - (14 Feb 2019)

Gauhati High Court has granted anticipatory bail to Assamese litterateur Hiren Gohain and KMSS leader Akhil Gogoi, against whom the police had registered a sedition case for the comments made by him during his protest against the Citizenship Amendment Bill.

Tags : GAUHATI HIGH COURT   DR. HIREN GOHAIN AND AKHIL GOGOI IN SEDITION CASE  

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