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Calcutta High Court Gives Anticipatory Bail to Mukul Roy in TMC MLA’s Murder Case - (14 Feb 2019)

Calcutta High Court has granted anticipatory bail to BJP leader Mukul Roy in connection with TMC MLA Satyajit Biswas's murder case and said that BJP leader Mukul Roy will not be arrested in connection with the murder.

Tags : CALCUTTA HIGH COURT   MUKUL ROY   SATYAJIT BISWAS  

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