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Madras HC Says No to Banners on Jayalalithaa Birth Anniversary - (14 Feb 2019)

Madras High Court has refused to permit two AIADMK district office bearers to erect digital banners in view of former Chief Minister J Jayalalithaa’s birth anniversary on February 24.

Tags : MADRAS HIGH COURT   BANNERS ON JAYALALITHAA BIRTH ANNIVERSARY  

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