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Bombay HC Refuses Interim Relief to Reliance Power Against Edelweiss - (14 Feb 2019)

Bombay High Court has declined interim relief to Anil Ambani Group's promoter entities, which had moved a petition asking the court to restrain Edelweiss Financial Services from selling its pledged shares.

Tags : BOMBAY HIGH COURT   RELIANCE POWER   EDELWEISS FINANCIAL SERVICES  

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