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Bombay High Court Sets Aside Arbitration Award of $113 mn to HPCL - (14 Feb 2019)

Bombay High Court has set aside an arbitration award of more than Rs 800 crore ($113.19 million) owed to Hindustan Petroleum Corp Ltd by Malaysia's M3nergy, according to a court document reviewed by Reuters.

Tags : BOMBAY HIGH COURT   HPCL  

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