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SC Dismisses Two Officials for Tampering With Order Directing Personal Appearance of Anil Ambani - (14 Feb 2019)

Supreme Court has summarily dismissed two court masters- Manav Sharma and Tapan Kumar Chakraborty- for tampering with the January 7 order directing personal appearance of Reliance Communication's Chairman Anil Ambani.

Tags : SUPREME COURT   ANIL AMBANI  

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