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After 38 Hours of CBI Grilling, Kolkata Top Cop to Get Back on Nageswara Rao’s ‘Unaccounted’ Money Trail - (14 Feb 2019)

Following Supreme Court directions, Rajeev Kumar went to Shillong on February 9 to appear before the Central Bureau of Investigation in the chit fund cases.

Tags : COURT   SUPREME COURT  

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