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Anil Ambani Has Money to Invest in Rafale But Can't Clear Our Dues Worth Rs 550 Crore: Ericsson Tells SC - (14 Feb 2019)

Anil Ambani told the top court that with the failure of its assets sale deal with elder brother Mukesh Ambani-led Reliance Jio, his company has entered insolvency proceedings and is not in control of the funds.

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