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Bombay HC Slams NIA for Using 'Delay Tactics' in Malegaon Blast Case - (13 Feb 2019)

Bombay High Court has pulled up National Investigating Agency (NIA) for employing "delay tactics" on a bunch of appeals filed by the accused in 2008 Malegaon blast case.

Tags : BOMBAY HIGH COURT   MALEGAON BLAST CASE  

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